Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(3) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

(3)All ballot papers cancelled under sub-rule (1) or sub-rule (2) shall be kept in a separate packet.