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[Cites 0, Cited by 0] [Section 42D] [Entire Act]

Union of India - Subsection

Section 42D(f) in The Companies (Indian Accounting Standards) Rules, 2015

(f)when the entity continues to recognise the assets to the extent of its continuing involvement (see paragraphs 3.2.6(c)(ii) and 3.2.16 of Ind AS 109), the total carrying amount of the original assets before the transfer, the carrying amount of the assets that the entity continues to recognise, and the carrying amount of the associated liabilities.