Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 2 in Licensing of Tenements and Sites and Services in Chandigarh Scheme, 1979 2. It applies to all persons living in Chandigarh who fulfil the conditions laid hereunder and shall come into force at once.
