Delhi High Court - Orders
Karl Storz Endoscopy India Pvt Limited vs Union Of India & Ors on 18 January, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5322/2018 & CM APPL. 20642/2018
KARL STORZ ENDOSCOPY INDIA PVT LIMITED ..... Petitioner
Through: Mr.Neeraj Malhotra, Sr.Advocate
with Ms.Taru Gupta, Mr.Ramesh
Terath, Advocates
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr.Rakesh Kumar, CGSC for R-1
Mr.Ratan Kumar Singh, Ms.Priyanka
Solanki & Mr.Suraj Prakash,
Advocates for R-2.
Mr.R.Jawahar Lal, Mr.Siddharth
Bawa & Mr.Shyamal Anand,
Advocates for R-4.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 18.01.2019 List on 27th March, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 18, 2019 „hkaur‟