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[Cites 0, Cited by 0] [Section 1098(4)] [Section 1098] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1098(4)(a) in Rules under the United Provinces Excise Act, 1910

(a)satisfied the Excise Commissioner that the building and the plant have been built in accordance with the prescribed regulation and that due precaution against fire has been taken; and