Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(1)(ii) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992 (ii)he takes charge of the aided post to which he is first appointed except for which it is otherwise provided by special rules or contract; and