Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(b) in The Foreign Contribution (Regulation) Rules, 1976 (b)accept foreign hospitality under section 9 [or clause (d) of section 10] [ Inserted by G.S.R. 755(E), dated 5.11.1984 (w.e.f. 5.11.1984).], shall be made in Form FC 2.
