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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(i) in Rajasthan Legislative Assembly Ex-Members and Family Pensioners (Medical Facilities) Rules, 2010

(i)Attested Photostat copy of the page of medical diary containing the entry of renewal medical diary containing joint/ single photograph, as the case may be;