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Union of India - Section

Section 55 in The Patents (Amendment) Act, 2002

55. Amendment of section 130.-

In section 130 of the principal Act,-(a) for the words'' Central Government'' wherever they occur, the word '' Controller'' shall be substituted;
(b)in sub- section (1), for the word'' it'' at both the places where it occurs, the word'' he'' shall be substituted.