Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(b) in Model Rules, 2011 under Bengal Ferries Act, 1885

(b)the group of letters specified in Appendix A ,appended to these rules indicating the place of registration followed by the registration number assigned is painted on both sides of the boat in white figures of not less than 15cms height and 2cms in breadth.