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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Jharkhand - Subsection

Section 35(2)(xvii) in Jharkhand Raksha Shakti University Act, 2016

(xvii)the terms and conditions and tenure of appointment, salaries and allowances, contractual services, rules of discipline and other conditions of service of the Director of Research and Development, Directors, other officers, teachers and employees of the University;