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[Cites 0, Cited by 0] [Section 4A(9)] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(9)(d) in The Cable Television Networks (Regulation) Amendment Act, 2002

(d)" encrypted", in respect of a signal of cable television network, means the changing of such signal in a systematic way so that the signal would be unintelligible without a suitable receiving equipment and the expression" unencrypted" shall be constru d accordingly;