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Union of India - Section

Section 25 in The Terrorist And Disruptive Activities (Prevention) Act, 1987

25. Overriding effect

.The provisions of this Act or any rule made thereunder or any order made under any such rule shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act or in any instrument having effect by virtue of any enactment other than this Act.