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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Bihar - Subsection

Section 72(d) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(d)that the wrought iron gear the past history of which is not traceable, is suspected of being heat treated at in correct temperature, is normalised before using it on any building or other constructions work.