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[Cites 0, Cited by 9]

Madras High Court

Ahamed Kutti vs Raman Nambudri on 4 October, 1901

Equivalent citations: (1902)ILR 25MAD99

JUDGMENT

Davies and Bhashyam Ayyangar, JJ.

1. Following the decision of the Full Bench on the question referred to it, this second appeal is dismissed with costs.