Madhya Pradesh High Court
Nitin Jatav vs The State Of Madhya Pradesh on 20 January, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 The High Court Of Madhya Pradesh MCRC No. 38504 of 2020 (NITIN JATAV Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 20-01-2022 Heard through Video Conferencing.
Mr. A.N. Nema, learned counsel for the applicant prays for withdrawal of this case.
Accordingly, the M.Cr.C. is dismissed as withdrawn.
(SMT. ANJULI PALO) JUDGE ks Signature Not Verified SAN Digitally signed by KOUSHALENDRA SHARAN SHUKLA Date: 2022.01.21 18:03:02 IST