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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(1) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(1)Social Audit shall be conducted in rural areas in accordance with the AP Social Audit Rules, 2008 issued vide GO. Ms. No. 98 PR & RD (RDII) Department, Dated 9.3.2010 as amended from time to time.