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State of Madhya Pradesh - Section

Section 2 in The M.P. Ashaskiya Shikshan Sanstha (Schoolon Main Karyarat Adhyapakon Tatha Anya Karmachariyon Ki Padonnati) Rules, 1988

2. Definitions.

- In these rules, unless the context otherwise requires-
(a)"Committee" means the Promotion Committee duly constituted under these rules;
(b)"Service" means the service of the teachers and other employees of Primary Schools to Secondary/Higher Secondary/Training Institution/Sanskrit School run by the Education Society;
(c)"Seniority List" means a list in which the names of all the teachers and other employees are shown category-wise and who are employed in various schools run by an Education Society;
(d)"Appointing Authority" means an official who is authorised by the Education Society to make all appointments.