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[Cites 0, Cited by 0] [Section 75(4)] [Section 75] [Entire Act]

State of Rajasthan - Subsection

Section 75(4)(c) in Rajasthan Special Investment Regions Act, 2016

(c)incentives in form of exemptions from State taxes, duties, cess, etc. levied by the State Government under any Rajasthan Law;