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Union of India - Section

Section 19 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

19. Pilots to obey the order of the Authority.

- A Pilot shall obey and execute all orders and regulations given or issued by the Chairman, the Deputy Chairman, the Deputy Conservator and or the Harbour Master. He shall also obey all orders given by Deputy Conservator or Harbour Master relating to berthing, unberthing, shifting and towing of vessels under his charge.