Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act] Union of India - Subsection Section 74(2)(b) in The Tripura University Act, 2006 (b)the Government of any State in India with which an agreement for disclosure on a reciprocal basis has been entered into by the Government; or