Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(14) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(14)"premises" means any land or building or part of a building and includes-
(i)the garden, grounds and out-houses, if any, appertaining to such building or part, and
(ii)any fittings affixed to such buildings or part of a building for the more beneficial enjoyment thereof;