Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 99(10) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(10)the circumstances in which remission or suspension of revenue may be made and the rate of such remission or suspension;