Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 7A in The Drugs And Cosmetics Act, 1940 7A. Sections 5 and 7 not to apply to Ayurvedic, Siddha or Unani drugs.— Nothing contained in sections 5 and 7 shall apply to Ayurvedic, Siddha or Unani drugs.
