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[Cites 0, Cited by 0] [Section 19(14)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(14)(b) in The Sugar Development Fund Rules, 1983

(b)pledged [the buffer stock] [Substituted vide GSR 817(E) dated 20.12.84 for the words 'by it'.] with any scheduled bank for the time being included in the second schedule to the Reserve Bank of India Act, 1934 (2 of 1934) or any State Co-operative bank Central Co-operative bank 'as defined in the National Bank for Agricultural and Rural Development Act, 1981 (61 of 1981);