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State of Rajasthan - Section

Section 72 in Rajasthan Highways Act, 1995

72. Act not to apply to national highway.

- Save as otherwise provided in proviso to section 71, or the removal of doubt, it is hereby declared that nothing in this Act shall apply to highways which are or have been declared by or under the National Highway Act, 1956 (Central Act XLVIII of 1956), as national highways.