Delhi High Court - Orders
Rakesh Manocha vs Rajinder Kumar on 14 February, 2019
Author: Najmi Waziri
Bench: Najmi Waziri
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 793/2018
RAKESH MANOCHA
..... Petitioner
Through: None.
versus
RAJINDER KUMAR
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 14.02.2019 None appears for the petitioner. Renotify on 08.08.2019.
NAJMI WAZIRI, J FEBRUARY 14, 2019/acm