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Delhi High Court - Orders

Rakesh Manocha vs Rajinder Kumar on 14 February, 2019

Author: Najmi Waziri

Bench: Najmi Waziri

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CRL.L.P. 793/2018
      RAKESH MANOCHA
                                         ..... Petitioner
                       Through: None.

                      versus

      RAJINDER KUMAR
                                                ..... Respondent
                      Through: None.

      CORAM:
      HON'BLE MR. JUSTICE NAJMI WAZIRI
                   ORDER

% 14.02.2019 None appears for the petitioner. Renotify on 08.08.2019.

NAJMI WAZIRI, J FEBRUARY 14, 2019/acm