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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(19) in Andhra Pradesh Education Act, 1982

(19)[ "general education" means every branch of education including special education, but does not include medical education or technical education ;] [Substituted by Act No. 27 of 1987, w.e.f. 1-6-1987.]