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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(1) in The Rajasthan Municipalities (Octroi) Rules, 1962

(1)If the Octroi Superintendent considers that any person is evading or attempting to evade the payment of octroi on any goods which are being brought into the Municipal limits he may detain such goods reporting his doing so without delay to the Executive Officer.