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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1)(a) in The Bihar Mica Act, 1947

(a)have in his possession or sell mica extracted from a mica mine of which he is in possession and which is situated in land of which he is the proprietor except under and in accordance with miner's licence [* *] [The words 'or a digger's permit' repealed by Bihar Act 28 of 1953.];