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[Cites 0, Cited by 0] [Section 340] [Entire Act]

NCT Delhi - Subsection

Section 340(1) in The Delhi Municipal Corporation Act, 1957

(1)The erection of any building on either side of a new street may be refused by the Commissioner unless and until such new street has been levelled, and wherever in the opinion of the Commissioner practicable, metalled or paved, drained, lighted and laid with a water main to his satisfaction.