Himachal Pradesh High Court
H.P. Power Corporation Ltd. vs . Adrits Hydro Pvt. on 29 November, 2024
H.P. Power Corporation Ltd. vs. Adrits Hydro Pvt. Ltd.
Arb. Case No. 623 of 2024 29.11.2024 Present: Mr. Bimal Gupta, Sr. Advocate with Ms. Kusum Chaudhary, Advocate, for the petitioner.
Mr. Ajit Pal Singh, Advocate, vice counsel for the respondent.
At the joint request of the learned counsel for the parties, list on 13.12.2024.
(Satyen Vaidya) Judge 29th November, 2024 (kck)