Section 6(2)(b) in The Damodar Valley Corporation (Salaries, Allowances and other Conditions of Service of the Chairman, Members and Member-Secretary of the Corporation) Rules, 2013

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Union of India - Subsection

Section 6(2)(b) in The Damodar Valley Corporation (Salaries, Allowances and other Conditions of Service of the Chairman, Members and Member-Secretary of the Corporation) Rules, 2013

(b)Central Public Sector Executive holding post in the scale of rupees 1,50,000-3,00,000 with Industrial Dearness Allowance or level-15 (Rs 182200-224100/-) in the pay matrix with Central Dearness Allowance with two years of service, or

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Union of India - Subsection

Section 6(2)(b) in The Damodar Valley Corporation (Salaries, Allowances and other Conditions of Service of the Chairman, Members and Member-Secretary of the Corporation) Rules, 2013