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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2)(a) in Bihar Government Servant's Conduct Rules, 1976

(a)publish h book himself or through a member of his family or through any other person or through a publisher, or contribute an article to a book or a compilation of articles, or