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[Cites 0, Cited by 0] [Section 663] [Entire Act]

Bengal Presidency - Subsection

Section 663(b) in Police Regulations, Bengal , 1943

(b)In each district the number of officers of each rank to be supplied from each police-station or subordinate post shall be specified in the standing mobilization orders (B. P. Form 139) which shall be kept in the Superintendent's office and of which every Inspector in the district shall have a copy.