Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] NCT Delhi - Subsection Section 130(4) in The Delhi School Education Rules, 1973 (4)The Administrator shall also cause the copies of contracts received by him to be preserved in such manner as he may specify.
