Section 18(1)(iii) in Telangana Pulses, Edible Oil Edible Oil Seeds (Licensing, Storage and Regulation) Order, 2015

[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

(iii)If the stock register could not be maintained for any particular day due to sickness, pressure of work or unavoidable circumstances;

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