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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(1)(b) in The Orissa Water Supply and Sewerage Board Act, 1991

(b)wilfully or negligently break, injure, turn on, open, close, shut off or otherwise interfere with any lock, cock, valve, pipe, meter or other work or apparatus belonging to the Board; or