Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 203] [Entire Act] State of Andhra Pradesh - Subsection Section 203(2) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 (2)175 words shall be written on each page. Four figures shall be taken as equivalent to one word.
