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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Karnataka - Subsection

Section 84(2)(c) in Karnataka Municipalities Act, 1964

(c)create scholarships tenable outside the limits of the [municipal area] [Substituted by Act 36 of 1994 w.e.f. 1-6-1994.].