Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Securities And Exchange Board Of India - Subsection Section 13(b) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993 (b)he or any of his relative is a director [or promoter] of the body corporate or of the Registrar to an issue, as the case may be.
