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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(i) in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956

(i)"Rent Court" and "Rent Tribunals" mean in relation to any area the Rent Court and the Rent Tribunal, respectively, constituted under this Act for such area.