Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(2)(c) in Jammu and Kashmir Metropolitan Region Development Authorities Act, 2018

(c)measures in regard to public transportation, mass transportation, integrated multi-modal transportation, bus shelters, parking and their improvement ;