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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(e) in West Bengal Town and Country (Planning and Development) Act, 1979

(e)the filling up or reclamation of low lying swamp or land to which damage has been caused by subsidence due to opertion of mines or unhealthy areas or levelling up of land;