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Bombay High Court

Sulochana Balkrishna Kadam vs The Presiding Officer, Cgit 2, Mumbai on 1 October, 2021

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                           8-wp 2107-10.doc

Prajakta Vartak
                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ORDINARY ORIGINAL CIVIL JURISDICTION
                                          WRIT PETITION NO.2107 OF 2010
            Sulochana Balkrishna Kadam & Anr.                        ...Petitioners
                  V/s.
            The Presiding Officer, CGIT 2, Mumbai & Ors.             ...Respondents
                                                       -----


            Mr. Ramesh Ramamurthy with Mr.Saikumar Ramamurthy for Petitioners.
            Mr. Ramesh Cheulkar for Respondent Nos.2 & 3.
                                                       -----


                                                  CORAM :      G. S. KULKARNI, J.

DATE : OCTOBER 01, 2021 PC :

List the petition for final hearing in the week commencing from 25 October, 2021.
(G. S. KULKARNI, J.) 1/1 ::: Uploaded on - 04/10/2021 ::: Downloaded on - 15/10/2021 15:24:52 :::