Bombay High Court
Sulochana Balkrishna Kadam vs The Presiding Officer, Cgit 2, Mumbai on 1 October, 2021
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
8-wp 2107-10.doc
Prajakta Vartak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.2107 OF 2010
Sulochana Balkrishna Kadam & Anr. ...Petitioners
V/s.
The Presiding Officer, CGIT 2, Mumbai & Ors. ...Respondents
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Mr. Ramesh Ramamurthy with Mr.Saikumar Ramamurthy for Petitioners.
Mr. Ramesh Cheulkar for Respondent Nos.2 & 3.
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CORAM : G. S. KULKARNI, J.
DATE : OCTOBER 01, 2021 PC :
List the petition for final hearing in the week commencing from 25 October, 2021.
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