Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(ii) in The Rules for the Destruction of Judicial Records, 1953

(ii)Part 'A' of all suits and appeals to the succession to an offence or to establish or set aside an adoption or. other-wise determine the status of an individual and of all suits and appeals relating to trusts of religious endowments;