Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 9 in Uka Tarsadia University First Statutes, 2012

9. The Controller of Examination: Appointment and Powers.

- (9.1) The qualifications and mode of selection of the person to be appointed to the post of the Controller of Examinations shall be such as may be fixed by the Board of Management.(9.2) The duties of the Controller of Examinations under the supervision of the Registrar will be as under:
(a)The Controller of Examinations will be responsible for the preparation of the programmes and the conduct of University Examinations at different centres as may be fixed by the Board of Management and it shall be his/her duty to make arrangements connected with the printing of the question papers for the University Examinations.
(b)S/He shall also be in charge of preparation and publication of results of the University examinations.
(c)S/He shall undertake such projects regarding research and reforms in Examinations as may be approved by the Academic Council and Board of Management.
(d)S/He shall be the custodian of all the question papers, mark- sheets and all other confidential records connected with Examinations.
(e)S/He shall carry out such duties regarding examinations as may be assigned to him by the Board of Management or the Provost or the Registrar.
(f)S/He shall also make all necessary arrangements regarding the convocation and the award of Degrees, Diplomas, medals and prizes etc.