Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Maharashtra - Subsection

Section 43(1)(c) in The Hyderabad Court of Wards Act, 1350 F

(c)the contracts entered into by the Court for the preservation and benefit of the property shall be binding upon the owner; and