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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jharkhand - Subsection

Section 27(27) in Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Distribution Tariff) Regulations, 2004

27.2The Commission, shall, follow a two-part tariff structure enabling the Petitioner to recover its fixed costs through fixed charge and variable cost through energy charges.