Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(ccc) in The Punjab Motor Vehicles Taxation Act, 1924 (ccc)[ "Schedule" means the Schedule appended to this Act;] [Inserted by Punjab Act No. 7 of 2008, dated 18.1.2008.]
